Ajay Singh vs State Of Rajasthan
2021 Latest Caselaw 12271 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9856/2021

Ajay Singh

----Petitioner Versus State Of Rajasthan & Ors.

---Respondents

For Petitioner(s) : Mr. Manoj Bohra For Respondent(s) : Mr. Mrigraj Singh, Mr. Rakesh Sinha

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/08/2021

Learned counsel Mr. Mrigraj Singh is appearing for

respondent Nos.1 to 3. Learned counsel Mr. Rakesh Sinha is appearing for respondent No.4.

At the request of learned counsel for the

respondents, list on 13th August, 2021.

(VIJAY BISHNOI),J

35-msrathore/-

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