Ishwar vs State Of Rajasthan
2021 Latest Caselaw 12214 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc. II Interim Bail Application No. 9581/2021

Ishwar S/o Sh. Bhanwar Lal Dhakad, Aged About 28 Years, Nearby Charbhuja Mandir, Ummedpura, Badi Sadri Police Station, Dist. Chittorgarh. (Lodged In District Jail, Chittorgarh).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. B Ray Bishnoi For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/08/2021

Learned counsel for the petitioner does not want to

press this second interim bail application.

Hence, this second interim bail application is

dismissed is not pressed.

(VIJAY BISHNOI),J

172-msrathore/-

Powered by TCPDF (www.tcpdf.org)