Om Prakash Harsh And Anr vs State Colonization And Ors
2021 Latest Caselaw 12210 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9844/2011

Om Prakash Harsh And Anr

----Petitioner Versus State Colonization And Ors

----Respondent

For Petitioner(s) : Mr. J.L. Purohit, Sr. Advocate with Mr.N.R. Budhania For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/08/2021

The application (01/21) seeking preponment of the

date has rendered infructuous due to efflux of time,

which is dismissed as such.

Let the matter be listed on the date already fixed by

the office.

(VIJAY BISHNOI),J

73-msrathore/-

Powered by TCPDF (www.tcpdf.org)