Jaswant Singh vs State Of Rajasthan
2021 Latest Caselaw 12082 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR (1) D.B. Civil Writ Petition No. 3799/2020

Jaswant Singh & Ors.

----Petitioners Versus State Of Rajasthan & Anr.

----Respondents Connected With (2) D.B. Civil Writ Petition No. 305/2021 Bhanwar Singh & Ors.

----Petitioners Versus The State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Ms. Varsha Bissa For Respondent(s) : Mr. Manish Vyas, AAG

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

03/08/2021

Learned counsel for the petitioners submits that the

controversy involved in the present case is stated to be covered by

the judgment rendered by this Court in Rajasthan Samayojit

Shiksha Karmi Welfare Society vs. State of Rajasthan [D.B.

Civil Writ Petition No.7568/2012, decided on 01.02.2018]

and other connected cases.

Learned counsel for the respondent-State submits that in the

above stated petition and in a batch of cases lead by D.B. Review

Petition (Writ) No.25/2019, State of Rajasthan & Ors. vs.

(2 of 2) [CW-3799/2020]

Ramgopal Verma, review petitions had been filed and hearing of

these review petitions have been concluded and judgment is

awaited. He, therefore, prays that these cases may be posted

after the decision in the review petitions.

In view of the above, let these cases be listed after the

decision in the aforesaid review petitions.

(VINIT KUMAR MATHUR),J (INDRAJIT MAHANTY),CJ

1&2-MohitTak/-

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