Rahul Meena vs Smt. Saroj Devi
2021 Latest Caselaw 12063 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12413/2019

Rahul Meena

----Petitioner Versus Smt. Saroj Devi

----Respondent

For Petitioner(s) : Mr. Dinesh Kumar Godara

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/08/2021

Learned counsel for the petitioner is directed to furnish the

information regarding status of suit pending before the trial court.

List the matter after two weeks.

(VIJAY BISHNOI),J

5-Arun/-

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