Neeraj Kumar vs State Of Rajasthan
2021 Latest Caselaw 12058 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Appeal (Sb) No. 82/2021 Neeraj Kumar S/o Gauri Shankar, Aged About 23 Years, R/o 18 Spd, Police Station Pilibanga, Dist. Hanumangarh (Raj.). (In Judicial Custody In District Jail, Hanumangarh).

----Appellant Versus State Of Rajasthan, Through Pp

----Respondent

For Appellant(s) : Mr. Pradeep Choudhary For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/08/2021

Learned counsel for the appellant wants to withdraw

this criminal appeal.

Hence, this criminal appeal is dismissed as

withdrawn.

(VIJAY BISHNOI),J

ms rathore

Powered by TCPDF (www.tcpdf.org)