Shrawan Ram vs State Of Rajasthan
2021 Latest Caselaw 9251 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13030/2020

Shrawan Ram S/o Shri Bhanwra Ram, Aged About 37 Years, Resident Of Village - Jalwana, Post - Dhandhlas, Tehsil - Merta City, District - Nagaur (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Local Self Department, Government Of Rajasthan, Jaipur (Rajasthan).

2. The Director Cum Joint Secretary, Directorate Local Self Department, Government Of Rajasthan, Jaipur (Rajasthan).

                                                                                                     ----Respondents


                                   For Petitioner(s)          :     Ms. Swati Shekhar (through VC)
                                   For Respondent(s)          :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/04/2021

Learned counsel for the petitioner wants to withdraw this

writ petition. The same is, therefore, dismissed as withdrawn.

Stay petition also stands dismissed.

(VIJAY BISHNOI),J

Surabhii/38-

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