Ghamandiram vs Jodhpur Development Authority, ...
2021 Latest Caselaw 9248 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6573/2021

Ghamandiram

----Petitioner Versus Jodhpur Development Authority, Jodhpur

----Respondent

For Petitioner(s) : Mr. J.K.Bhaiya (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/04/2021

At the request of learned counsel for the petitioner, the

matter is adjourned.

(VIJAY BISHNOI),J

11-Arun/-

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