Shankarlal vs State Of Rajasthan
2021 Latest Caselaw 9136 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2536/2021 Shankarlal S/o Modiram, Aged About 20 Years, Gadoli, Mamadev Talai, P.s. Mavali, Distt. Udaipur (Raj.). (Petitioner Is Lodged In Central Jail Udaipur).

----Petitioner Versus State Of Rajasthan, Through P.P.

----Respondent

For Petitioner(s) : Ms. Deepika Purohit For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

08/04/2021

Learned counsel Ms. Purohit does not press the instant bail

application under Section 439 Cr.P.C., which is dismissed as such.

(SANDEEP MEHTA),J

146-Sudhir Asopa/-

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