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The Secretary vs Smt. Sovan Devi
2021 Latest Caselaw 9133 Raj

Citation : 2021 Latest Caselaw 9133 Raj
Judgement Date : 8 April, 2021

Rajasthan High Court - Jodhpur
The Secretary vs Smt. Sovan Devi on 8 April, 2021
Bench: Indrajit Mahanty, Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 1372/2019

The Secretary,

----Appellant Versus Smt. Sovan Devi

----Respondent

For Appellant(s) : Ms. Rekha Borana, AAG, with Mr. Saransh Viz and Ms. Vaishali Parihar For Respondent(s) : Mr. Gajendra Singh Butati.

HON'BLE THE CHIEF JUSTICE INDRAJIT MAHANTY HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

08/04/2021

Arguments heard and concluded.

Judgment reserved.

(VINIT KUMAR MATHUR),J (INDRAJIT MAHANTY),CJ

71-a.asopa/-

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