Shrawan Kumar vs State Of Rajasthan
2021 Latest Caselaw 9053 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 4881/2021

Shrawan Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Tarun Dhaka. For Respondent(s) : Mr. Shrawan Bishnoi, PP.

Mr. D.S. Udawat.

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment / Order

07/04/2021

Learned Public Prosecutor is directed to send for the case

diary.

Connect with S.B. Criminal Misc. Bail Application

No.4662/2021 and list both the cases together on 23.04.2021.

(SANDEEP MEHTA),J

200-Tikam/-

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