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Dr. Sudhir Kumar Sharma vs State
2021 Latest Caselaw 9052 Raj

Citation : 2021 Latest Caselaw 9052 Raj
Judgement Date : 7 April, 2021

Rajasthan High Court - Jodhpur
Dr. Sudhir Kumar Sharma vs State on 7 April, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 874/2019 Dr. Sudhir Kumar Sharma

----Petitioner Versus State & Ors.

For Petitioner(s) : Mr. Vinod Choudhary, Adv. For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

07/04/2021

Learned Public Prosecutor is directed to call for the case

diary.

Put up on 26.04.2021, as prayed.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 86-MS/-

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