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Prahalad Tanwar vs State Of Rajasthan
2021 Latest Caselaw 9032 Raj

Citation : 2021 Latest Caselaw 9032 Raj
Judgement Date : 7 April, 2021

Rajasthan High Court - Jodhpur
Prahalad Tanwar vs State Of Rajasthan on 7 April, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 430/2021

Prahalad Tanwar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Trilok Joshi, Adv. For Respondent(s) : Mr. Sudhir Tak, PP Mr. Anjani Kumar Chotia, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

07/04/2021

Put up on 16.04.2021, as prayed.

(MANOJ KUMAR GARG),J 188-MS/-

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