Rais Mohammad vs State Of Rajasthan
2021 Latest Caselaw 8847 Raj

(1 of 1) [CRLMB-1092/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1092/2021

Rais Mohammad S/o Shri Amir Baksh, Aged About 55 Years, By Caste Musalman, R/o Athana, Police Station Jawad, District Neemach, M.p., At Present Sub Inspector, Police Station Sadar, Nimbahera, District Chittorgarh.

----Petitioner Versus State Of Rajasthan, Through P.P.

----Respondent

For Petitioner(s) : Mr. Deepak Menaria For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

05/04/2021

Learned counsel Shri Deepak Menaria representing the

petitioner does not press this application for pre-arrest bail.

Accordingly, the same is dismissed as not pressed.

(SANDEEP MEHTA),J 98-/Devesh Thanvi/-

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