Kishan Lal vs State And Ors
2021 Latest Caselaw 8756 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 28/2018

Kishan Lal

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. Anil Vyas, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP Mr. Arpit Mehta, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/04/2021

The matter comes up on an application for early listing of the

case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 03.05.2021.

(MANOJ KUMAR GARG),J 139-MS/-

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