Subhash vs State Of Rajasthan
2021 Latest Caselaw 8753 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4360/2019

Subhash

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bhawani Singh Mertia, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP Mr. Vijay Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/04/2021

The matter comes up on an application for preponement of

date of listing.

In the facts and circumstances of the case, no plausible

ground is made out to prepone the date of listing.

Hence, the application is dismissed.

List the matter on 06.05.2021 as already fixed.

(MANOJ KUMAR GARG),J 143-MS/-

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