Smt Mangi Devi vs State
2021 Latest Caselaw 8752 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4557/2019

Smt Mangi Devi

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Pankaj Kumar Gupta, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP Mr. Sohan Lal Jain, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/04/2021

Learned Public Prosecutor is directed to keep the

Investigating Officer of this case present before this Court on the

next date of hearing i.e. 19.04.2021 as earlier directed by this

Court vide order dated 02.03.2021.

Put up on 19.04.2021, as prayed.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 144-MS/-

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