Mahaveer Sharma vs State
2021 Latest Caselaw 8745 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Revision Petition No. 1242/2018

Mahaveer Sharma S/o Shri Vishwanath Sharma, Aged About 54 Years, B/c Brahmin, R/o H.no. 158, Mukhrjee Nagar, Sriganganagar.

----Petitioner Versus

1. State, Through Pp

2. Bishan Saini S/o Shri Sohan Lal Saini, R/o H.no. 12, Shashtri Nagar, Sriganganagar.

----Respondents

For Petitioner(s) : Mr. Himmat Jagga, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/04/2021

A letter dated 17.03.2021 has been received from Learned

Special Judicial Magistrate (NI Act Cases) No.1, Sri Ganganagar

informing that accused-petitioner Mahaveer Sharma has expired

on 15.11.2020. A copy of death certificate is also annexed with

the letter.

In the aforesaid facts and circumstances, the present

revision petition is dismissed as abated.

(MANOJ KUMAR GARG),J 153-MS/-

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