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M/S Sona Somic Lemforder Components Ltd vs State Of Haryana And Others
2026 Latest Caselaw 87 P&H

Citation : 2026 Latest Caselaw 87 P&H
Judgement Date : 9 January, 2026

[Cites 0, Cited by 0]

Punjab-Haryana High Court

M/S Sona Somic Lemforder Components Ltd vs State Of Haryana And Others on 9 January, 2026

Author: Lisa Gill
Bench: Lisa Gill
      IN THE HIGH COURT OF PUNJAB AND HARYANA
                   AT CHANDIGARH


                                            CWP-4838-2006

M/s Sona Somic Lemforder Components Limited                   .....Petitioner

                                Versus

The State of Haryana and others                               ..... Respondents

                                Reserved on           : October 13, 2025
                                Pronounced on         : January 09, 2026

                   Whether full judgment is pronounced
                               Or
                   Operative part thereof :

CORAM:- HON'BLE MRS. JUSTICE LISA GILL
        HON'BLE MR. JUSTICE PARMOD GOYAL

Present:    Ms. Krati Singh, Advocate and
            Mr. Aman Singh, Advocate for the petitioner(s)

            Mr. Saurabh Kapoor, Addl. AG, Punjab.
                        ****

LISA GILL, J.

For order see CWP-4838-2006 titled as M/s Sona Somic

Lemforder Components Limited Versus The State of Haryana and others,

decided vide separate order of even date.

(LISA GILL) JUDGE

(PARMOD GOYAL) January 09, 2026 JUDGE Rts Whether speaking/reasoned: Yes/No Whether reportable: Yes/No

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