Barqat Goods And Services vs The Authority Under Minimum Wages Act ...
2026 Latest Caselaw 791 P&H

Punjab-Haryana High Court

Barqat Goods And Services vs The Authority Under Minimum Wages Act ... on 31 January, 2026

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        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                                              CWP-2402-2026
                                              Date of Decision : 31.01.2026

BARQAT GOODS AND SERVICES                                  .....Petitioner

                                    VERSUS

THE AUTHORITY UNDER MINIMUM WAGES ACT AND
REGIONAL LABOUR COMMISSIONER CENTRA AND OTHERS
                                     .....Respondents


CORAM: HON'BLE MR. JUSTICE KULDEEP TIWARI

Present :    Mr. Raj Kaushik, Advocate,
             for the petitioner.

             Mr. Anandeshwar Gautam, Sr.Panel Counsel,
             for the respondent-UOI.

KULDEEP TIWARI, J.(Oral)

1. After arguing for some time, learned counsel for the

petitioner, after having instructions from the petitioner, seeks permission

of this Court to withdraw the instant petition.

2. Dismissed as withdrawn.

                                                   (KULDEEP TIWARI)
January 31, 2026                                         JUDGE
dharamvir




             Whether speaking/reasoned.       :      Yes/No
             Whether Reportable.              :      Yes/No




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