Sagar And Anr vs Union Public Service Commission And ...
2025 Latest Caselaw 6653 P&H

Punjab-Haryana High Court

Sagar And Anr vs Union Public Service Commission And ... on 29 December, 2025

        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH

107                                                   CWP-39669-2025
                                            Date of decision: 29.12.2025

Sagar and another                                             .....Petitioners

                                  Versus

Union Public Service Commission and others                  .....Respondents

CORAM: HON'BLE MR. JUSTICE NAMIT KUMAR
       HON'BLE MR. JUSTICE VIKRAM AGGARWAL

Present :    Mr. Kulwinder Bhargav, Advocate
             for the petitioners.

             Mr. Sanjeev Kaushik, Advocate (through VC)
             for respondent No.1-UPSC.

             Ms. Madhu Dayal, Additional Standing Counsel with
             Mr. Varun Sandhu, Junior Panel Counsel,
             for respondent No.2-U.T., Chandigarh.

                                   ****

NAMIT KUMAR, J.

For orders, see judgment of even date passed in CWP-

39633-2025 titled as 'Manik Khurana v. The Central Administrative

Tribunal, Chandigarh Bench, Chandigarh and others'.

(NAMIT KUMAR) JUDGE

(VIKRAM AGGARWAL) JUDGE 29.12.2025 Vinay

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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