Amandeep Kaur And Ors vs State Of Punjab And Others
2024 Latest Caselaw 18034 P&H

Citation : 2024 Latest Caselaw 18034 P&H
Judgement Date : 26 September, 2024

Punjab-Haryana High Court

Amandeep Kaur And Ors vs State Of Punjab And Others on 26 September, 2024

Author: Sudeepti Sharma

Bench: Sureshwar Thakur, Sudeepti Sharma

AURA PAHO 197502 D8

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

Reserved on 05.09.2024
Pronounced on:26.09.2024

LPA-765-2023 (O & M)

AMANDEEP KAUR AND OTHERS .. APPELLANTS
VERSUS
STATE OF PUNJAB AND ORS ..RESPONDENTS

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Present: Mr. Vikas Chatrath, Advocate for the appellant(s) in
LPA-765-2023.

Mr. Maninder Singh, Sr. DAG, Punjab.

2 2K 3 Oe
SUDEEPTI SHARMA, J.

1. For orders, see detailed judgment of even date, passed in LPA-

727-2023 titled as 'Kiran Bala and others versus State of Punjab and

others'.

(SURESHWAR THAKUR) (SUDEEPTI SHARMA) JUDGE JUDGE

26.09.2024 A.Kaundal

Whether Speaking/reasoned Yes/No Whether Reportable Yes/No

AMIT KAUNDAL 2024.10.04 18:47

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