Daljit Singh And Another vs State Of Haryana And Others
2024 Latest Caselaw 18029 P&H

Punjab-Haryana High Court

Daljit Singh And Another vs State Of Haryana And Others on 26 September, 2024

                   291                IOIN-CRM-M-37667-2024 in
                                      CRM-M-37667-2024

                   DALJIT SINGH AND ANOTHER V/S STATE OF HARYANA AND OTHERS

                   Present:           None.

                                                  ***

Registry has listed the case in IOIN category.

It has been brought to the no ce of the Court that in final order dated

16.09.2024, CRM-M No.37667 of 2024 has been inadvertently men oned as CRM-M

No.37677 of 2024. The error is typographical in nature and needs to be corrected. CRM-M

No.37677 of 2024 be read as CRM-M No.37667 of 2024.

IOIN stands disposed of.

(ANOOP CHITKARA) JUDGE 26.09.2024 Jyo Sharma

authenticity of this order/judgment High Court, Sector 1, Chandigarh