Ramesh Kumar And Another vs Manna Lal And Another
2024 Latest Caselaw 17939 P&H

Punjab-Haryana High Court

Ramesh Kumar And Another vs Manna Lal And Another on 25 September, 2024

Author: Manjari Nehru Kaul

Bench: Manjari Nehru Kaul

                                  Neutral Citation No:=2024:PHHC:127177




         THE HIGH COURT OF PUNJAB & HARYANA
                   AT CHANDIGARH

                                                CRA-S-567-2023 (O&M)
                                      treated as CRR-1932-2024 (O&M)
                                                Reserved on : 09.09.2024
                                              Pronounced on: 25.09.2024


Ramesh Kumar and another                                      .....Appellants

                                  Versus

Manna Lal and others                                        .....Respondents


CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Argued by : Mr. Rakesh Chopra, Advocate
            for the appellants.

                                   ****

MANJARI NEHRU KAUL, J.

For orders, see judgment of even date passed in CRR-

3509-2017 titled as 'Manna Lal Vs. M/s Paras Steel and others'.

25.09.2024                                 (MANJARI NEHRU KAUL)
Vinay                                             JUDGE

             Whether speaking/reasoned        :      Yes/No
             Whether reportable               :      Yes/No




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