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Amandeep Kaur And Ors vs Harmesh Singh And Ors
2024 Latest Caselaw 17730 P&H

Citation : 2024 Latest Caselaw 17730 P&H
Judgement Date : 23 September, 2024

Punjab-Haryana High Court

Amandeep Kaur And Ors vs Harmesh Singh And Ors on 23 September, 2024

Bench: Sureshwar Thakur, Sudeepti Sharma

                              Neutral Citation No:=2024:PHHC:126934-DB




           In the High Court of Punjab and Haryana at Chandigarh
[107-2]

                                                 LPA-831-2022(O&M)
                                                 Date of Decision: 23.09.2024


AMANDEEP KAUR AND OTHERS                                     ...... APPELLANTS

                                      VERSUS

HARMESH SINGH AND OTHERS                                     ......RESPONDENTS


CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Present:       Mr. Shiv Kumar Sharma, Advocate for the appellants.

               Ms. Anu Chatrath, Addl.A.G. Punjab.

               Mr. Nitish Bansal, Advocate for respondent No.4

               Mohd. Sultan, Advocate for
               Mr. Vivek Sharma, Advocate for the respondent.

               ****
SURESHWAR THAKUR, J. (ORAL)

For orders, see detailed judgment of even date, passed in

LPA No.829 of 2022, titled "Jagjeet Singh and others Vs. State of Punjab

and others".

(SURESHWAR THAKUR) JUDGE

(SUDEEPTI SHARMA) JUDGE 23.09.2024 ANJAL Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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