Sherry vs State Of Punjab And Others
2024 Latest Caselaw 17723 P&H

Punjab-Haryana High Court

Sherry vs State Of Punjab And Others on 23 September, 2024

Bench: Sureshwar Thakur, Sudeepti Sharma

                              Neutral Citation No:=2024:PHHC:126934-DB




           In the High Court of Punjab and Haryana at Chandigarh


                                                 LPA-2098-2024(O&M)
                                                 Date of Decision: 23.09.2024

SHERRY                                                       ...... APPELLANT(S)

                                      VERSUS

STATE OF PUNJAB AND OTHERS                                   ......RESPONDENT(S)


CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Present:       Mr. Anil Rana, Advocate for the appellant.

               Ms. Anu Chatrath, Addl.A.G. Punjab.


               ****
SURESHWAR THAKUR, J. (ORAL)

For orders, see detailed judgment of even date, passed in

LPA No.829 of 2022, titled "Jagjeet Singh and others Vs. State of Punjab

and others".

(SURESHWAR THAKUR) JUDGE

(SUDEEPTI SHARMA) JUDGE 23.09.2024 ANJAL Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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