Purusotam vs State Of Haryana And Others
2024 Latest Caselaw 17712 P&H

Punjab-Haryana High Court

Purusotam vs State Of Haryana And Others on 23 September, 2024

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                   AT CHANDIGARH
                 254/A                                                         CWP-5115-2024
                                                                               Date of Decision: 23.09.2024

                 Purusotam                                                                   ...Petitioner(s)

                                                                      Versus

                 State of Haryana and others                                                ...Respondent(s)

                 CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHIYA

                 Present:-              Mr. Amit Malik, Advocate for Mr. Rajat Mor, Advocate
                                        for the petitioner
                                        Mr. Samarth Sagar, Addl. AG, Haryana
                                        Mr. Kanwal Goyal, Advocate and
                                        Ms. Sheena Dahiya, Advocate for respondent no.3/HPSC
                                        ***
                 TRIBHUVAN DAHIYA, J. (Oral)

Pursuant to the last order dated 28.08.2024, learned counsel for the

Commission has produced the petitioner's provisional result in a sealed cover

which has been retained on record as Annexure 'A'. It shows that the petitioner

has secured forty-one point zero six marks as EWS category candidate for the

post of PGT Hindi (Mewat cadre) in response to advertisement 41/2023,

whereas the last recommended candidate in the category has secured forty-one

point eight three marks.

2. In view thereof, the petitioner cannot be considered for the post in

question.

3. Dismissed.

(TRIBHUVAN DAHIYA) JUDGE 23.09.2024 Payal Whether speaking/reasoned Yes/No

2024.09.25 09:13 Whether reportable Yes/No

authenticity of this order/judgment