(O&M) Gram Panchayat,Badhra vs State Of Haryana & Others
2024 Latest Caselaw 17711 P&H

Punjab-Haryana High Court

(O&M) Gram Panchayat,Badhra vs State Of Haryana & Others on 23 September, 2024

Author: Rajbir Sehrawat

Bench: Rajbir Sehrawat

                                  Neutral Citation No:=2024:PHHC:125824




211-2        IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

                                                   RFA No.2041 of 1997 (O&M)
                                                   Date of Decision: 23.09.2024
Gram Panchayat, Bhadra
                                                                     .....Appellant

                                          Versus
State of Haryana and another
                                                                ........Respondents

CORAM: HON'BLE MR. JUSTICE RAJBIR SEHRAWAT

Present:     Mr. R.S. Sangwan, Advocate
             for the appellant.

             Ms. Safia Gupta, AAG, Haryana.


RAJBIR SEHRAWAT, J. (ORAL)

For order, see judgment of even date passed in RFA No.2163

of 1997 (Ram Singh and others Versus State of Haryana and another).

(RAJBIR SEHRAWAT) JUDGE 23.09.2024 sandeep

Whether Speaking/Reasoned : Yes/No

Whether Reportable : Yes/No

1 of 1