M/S National Petroleum vs Office Of Commissioner
2024 Latest Caselaw 17698 P&H

Punjab-Haryana High Court

M/S National Petroleum vs Office Of Commissioner on 23 September, 2024

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                            136
                                         IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                      AT CHANDIGARH

                                                                     CWP-24501-2024
                                                                     DECIDED ON: 23.09.2024

                            M/S NATIONAL PETROLEUM                             .....PETITIONER

                                                             VERSUS

                            OFFICE OF COMMISSIONER                             .....RESPONDENTS

                            CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
                                   HON'BLE MR. JUSTICE SANJAY VASHISTH.

                            Present:     Mr. Piyush Hans, Advocate,
                                         for the petitioner.

                            SANJEEV PRAKASH SHARMA, J (ORAL)

Learned counsel for the petitioner, after some arguments, prays

to withdraw the present writ petition, with liberty to file reply to the show

cause notices.

He may do so.

Present writ petition stands dismissed as withdrawn.

(SANJEEV PRAKASH SHARMA) JUDGE

(SANJAY VASHISTH) JUDGE 23.09.2024 Lavisha

Whether speaking/reasoned Yes/No Whether reportable Yes/No

authenticity of this order/judgment