Dev Raj Kaundal vs State Of Ut Chandigarh And Others
2024 Latest Caselaw 17663 P&H

Punjab-Haryana High Court

Dev Raj Kaundal vs State Of Ut Chandigarh And Others on 23 September, 2024

                                 Neutral Citation No:=2024:PHHC:126057




           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

237                                                        CWP-5427-2023
                                                Date of decision: 23.09.2024

DEV RAJ KAUNDAL                                                   .....Petitioner

                                   Versus

STATE OF UT CHANDIGARH AND OTHERS                              ...Respondents



CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

                                  *****

Present: Mr. Nitin Verma, Advocate for the petitioner.

Mr. Aditya Jain, Addl. Standing Counsel with Dr. Payal Mehta, Advocate and Mr. Rahul Vohra, Advocate for respondents No. 1 to 3.

None for respondent No.4.

Mr. Dheeraj Jain, Senior Panel Counsel for respondent No.5-Union of India.

***** VINOD S. BHARDWAJ. J.

The present petition has been filed for directing the respondents

to register the new Honda Activa/Scooter bearing temporary No. CH 76 (T)

3115 make Honda, Chasis No. ME4JF50AJJ8137591 and Engine No.

JF50E87137599 purchased from authorized dealer/respondent No.4 in view

of directions of Hon'ble Supreme Court of India.

Learned Counsel for the respondent contends that the issue

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Neutral Citation No:=2024:PHHC:126057

involved in the present case is covered by the judgment of this Court in

CWP-21562-2020 titled as "Heena Talwar versus U.T. Chandigarh and

others".

Counsel for the petitioner is not in a position to dispute the

same.

The present writ petition is hence, disposed of in terms of the

judgment dated 22.02.2024 passed by this Court in CWP-21562-2020 titled

as "Heena Talwar versus U.T. Chandigarh and others", without

commenting on the merits of the case.

(VINOD S. BHARDWAJ) JUDGE SEPTEMBER 23, 2024 Vishal sharma

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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