Bal Krishan vs State Of Punjab And Others
2024 Latest Caselaw 17559 P&H

Punjab-Haryana High Court

Bal Krishan vs State Of Punjab And Others on 20 September, 2024

Bench: Sureshwar Thakur, Sudeepti Sharma

                              Neutral Citation No:=2024:PHHC:127525-DB




      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                                   Reserved on 10.09.2024
                                   Pronounced on
                                               on:20.09.2024

                                   LPA-1251
                                       1251-2023 (O & M)

BAL KRISHAN                                                 ...APPELLANT
                                                               APPELLANT

                            VERSUS



STATE OF PUNJAB AND ORS                                 ...RESPONDENTS

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MRS.. JUSTICE SUDEEPTI SHARMA

Present:      Mr.Sardavinder Goyal, Advocate with
              Mr. Nishant Sindhu, Advocate for the appellant(s).

              Mr. Maninder Singh, Sr. DAG, Punjab.

                     ****

SUDEEPTI SHARMA, SHARMA J.

1. For orders, see detailed judgment of even date, passed in LPA-

LPA

1110-2023 2023 titled as Gurinder Singh and others versus State of Punjab

and others.

others

(SURESHWAR SURESHWAR THAKUR) THAKUR (SUDEEPTI SHARMA) JUDGE JUDGE

20.09.2024.

A.Kaundal

Whether Speaking/reasoned Yes/No Whether Reportable Yes/No

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