A K Bhagat And Ors vs State Of Punjab And Ors
2024 Latest Caselaw 17366 P&H

Punjab-Haryana High Court

A K Bhagat And Ors vs State Of Punjab And Ors on 18 September, 2024

Author: Sureshwar Thakur

Bench: Sureshwar Thakur, Sudeepti Sharma

                              Neutral Citation No:=2024:PHHC:125506-DB




           In the High Court of Punjab and Haryana at Chandigarh


                                            CWP No. 2275 of 2015 (O&M)
                                            Reserved on: 30.8.2024
                                            Date of Decision: 18.9.2024


A.K.Bhagat and others                                           ......Petitioners

                                          Versus

State of Punjab and others                                      ......Respondents


CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Argued by: Mr. Karan Nehra, Advocate,
           Mr. Harvinder Singh, Advocate and
           Mr. Abhay Josan, Advocate
           for the petitioners.

               Mr. Maninder Singh, Sr. DAG, Punjab.

               Mr. Naveen S. Bhardwaj, Advocate and
               Mr. Tushar Gera, Advocate
               for the respondent(s)/PSPCL.
                           ****

SURESHWAR THAKUR, J.

For orders, see detailed judgment of even date, passed in

CWP No. 3448 of 2014 titled as 'R.S.Arneja and others versus State of

Punjab and others'.

(SURESHWAR THAKUR) JUDGE

(SUDEEPTI SHARMA) JUDGE September 18, 2024 Gurpreet

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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