Citation : 2024 Latest Caselaw 16591 P&H
Judgement Date : 9 September, 2024
Neutral Citation No:=2024:PHHC:117696
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Sr. No.139-3
TA-704-2024
Date of Decision: 09.09.2024
PRIYANKA AND ANOTHER
....Applicants
Versus
SAVITRI DEVI
.....Respondent
CORAM: HON'BLE MRS. JUSTICE ARCHANA PURI
Present:- Mr. Rahul Noorie, Advocate, for
Mr. Abhimanyu Singh, Advocate
for the applicant.
None for the Respondent.
*****
ARCHANA PURI, J. (Oral)
For detailed order, see the judgment of even date, passed in TA-703-
2024, titled 'Priyanka Vs. Vikash, which shall form the part of this order.
(ARCHANA PURI) 09.09.2024 JUDGE Himanshu
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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