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Meena vs Naveen
2024 Latest Caselaw 16590 P&H

Citation : 2024 Latest Caselaw 16590 P&H
Judgement Date : 9 September, 2024

Punjab-Haryana High Court

Meena vs Naveen on 9 September, 2024

Author: Archana Puri

Bench: Archana Puri

                                       Neutral Citation No:=2024:PHHC:117691




          IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH
Sr. No.139-2
                                                    TA-718-2024
                                     Date of Decision: 09.09.2024

MEENA
                                                                      ....Applicant
                                      Versus

NAVEEN
                                                                   .....Respondent

CORAM: HON'BLE MRS. JUSTICE ARCHANA PURI

Present:-    Mr. Rahul Noorie, Advocate, for
             Mr. Abhimanyu Singh, Advocate
             for the applicant.

             None for the Respondent.

                   *****

ARCHANA PURI, J. (Oral)

For detailed order, see the judgment of even date, passed in TA-703-

2024, titled 'Priyanka Vs. Vikash, which shall form the part of this order.

(ARCHANA PURI) 09.09.2024 JUDGE Himanshu

Whether speaking/reasoned : Yes/No

Whether reportable : Yes/No

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