Balwinder Kaur vs Jagdish Singh Deceased Thr Lr Sukhpreet ...
2024 Latest Caselaw 16588 P&H

Punjab-Haryana High Court

Balwinder Kaur vs Jagdish Singh Deceased Thr Lr Sukhpreet ... on 9 September, 2024

Author: Alka Sarin

Bench: Alka Sarin

                        IN THE HIGH COURT O F PUNJAB AND HARYANA AT CHANDIGARH


                        347                                           CR-886-2024 (O&M)
                                                                      Date of Decision : 09.09.2024


                          Balwinder Kaur                                                  ....Petitioner

                                                           VERSUS

                          Jagdish Singh deceased through LR Sukhpreet Singh            ....Respondents
                          and Another


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    Mr. Harpinder S. Jalal, Advocate for the petitioner.

                                     None for the respondents.



                        ALKA SARIN, J. (Oral)

1. Learned counsel for the petitioner states that the matter has since

been compromised between the parties and seeks permission to withdraw the

present petition. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also stand

disposed off.

( ALKA SARIN ) 09.09.2024 JUDGE jk NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment