Gurpreet Singh Dhillon And Another vs State Of Punjab And Others
2024 Latest Caselaw 16452 P&H

Punjab-Haryana High Court

Gurpreet Singh Dhillon And Another vs State Of Punjab And Others on 6 September, 2024

             207                      IOIN-CRM-M-8756-2024 in CRM-M-8756-2024

             GURPREET SINGH DHILLON AND ANOTHER V/S STATE OF
             PUNJAB AND OTHERS

             Present:                 None.

                                      ****

A note has been put up by the Registry to carry out the

necessary correction in the order dated 05.08.2024, whereby inadvertently

the date of decision in the second page of the order i.e. '05.08.2024' has

been mentioned as '05.08.2023'

In view of the above, let the date of decision in the second page

of the order '05.08.2023' mentioned in the aforesaid order be read as

'05.08.2024'

The IOIN stands disposed of accordingly.

(JASJIT SINGH BEDI) 06.09.2024 JUDGE Kusum

authenticity of this order/judgment Punjab & Haryana High Court, CHD