M/S Patel Engineering Ltd vs Nhpc Ltd. & Ors
2024 Latest Caselaw 16369 P&H

Punjab-Haryana High Court

M/S Patel Engineering Ltd vs Nhpc Ltd. & Ors on 5 September, 2024

Author: Suvir Sehgal

Bench: Suvir Sehgal

IN THE HIGH COURT OF PUNJAB & HARYANA AT

CHANDIGARH
(107-1)
FAO-3950-2016 (O&M)
Date of decision:- 05.09.2024
M/s Patel Engineering Limited ... Appellant
Versus
NHPC Limited and others ... Respondents

CORAM: HON'BLE MR. JUSTICE SUVIR SEHGAL

Present:- Mr. Amandeep Singh Talwar, Advocate
for the applicant-appellant.

Mr. Udit Garg, Advocate
for the non-applicant/respondent No.1.

Service of respondents No.2 to 4 was ordered to be dispensed with by
this Court vide order dated 21.03.2017.

OOK ik 2 ais

SUVIR SEHGAL, J. (ORAL)

12999-C-2024), the date of hearing of the main appeal is advanced to today

and it is ordered to be taken on Board.

FAO-3950-2016 (O&M)

1. For the reasons given in the application, applicant-appellant is permitted to withdraw the appeal with liberty to revive it, in case, an agreement is not entered into between the parties in terms of Vivad Se Vishwas-II Scheme

(Contractual Disputes).

2. Dismissed as withdrawn with liberty as aforesaid.

3. Pending application, if any, stands disposed of. (SUVIR SEHGAL) 05.09.2024 JUDGE Kamal Whether Speaking/Reasoned Yes/No

KAMAL SHARMA 2024.09.06 15:31

7024.09.06 15:31 ey and Whether Reportable Yes/No authenticity of this order/judgment High Court, Chandigarh.