M/S Ganpat Rai Kewal Ram Trading Company ... vs M/S Abhey Coal Traders Mansa
2024 Latest Caselaw 16257 P&H

Punjab-Haryana High Court

M/S Ganpat Rai Kewal Ram Trading Company ... vs M/S Abhey Coal Traders Mansa on 4 September, 2024

Author: Vikas Suri

Bench: Vikas Suri

                                   Neutral Citation No:=2024:PHHC:115161




       IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH


119                                        CR-3840-2024 (O&M)
                                           Date of decision: 04.09.2024

M/s Ganpat Rai Kewal Ram Trading Company Pvt. Ltd.
                                                                   ...Petitioner

                    Versus

M/s Abhey Coal Traders
                                                                 ...Respondent

CORAM: HON'BLE MR. JUSTICE VIKAS SURI

Present:     Ms. Usha Singh, Advocate for the petitioner.

                                  *****

VIKAS SURI, J. (Oral)

CM-14632-CII-2024

This is an application for placing on record certain orders and

documents, as Annexures P-8 to P-10.

For the reasons mentioned in the application, supported by

affidavit, the same is allowed. Annexures P-8 to P-10 are taken on record,

subject to all just exceptions.

CM stands disposed of.

CR-3840-2024

1. After arguing for some, learned counsel for the petitioner

seeks withdrawal of the present petition with liberty to also impugn order

dated 21.08.2023 passed on an application seeking removal of attachment

of cash credit limit/loan account of the petitioner-judgment debtor in

terms of the impugned order dated 10.03.2023.

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Neutral Citation No:=2024:PHHC:115161

2. Dismissed as withdrawn with liberty aforesaid.

3. Pending applications, if any, stand disposed of.

                                                  (VIKAS SURI)
 September 04, 2024                                  JUDGE
 sumit.k


           Whether speaking/reasoned :             Yes / No
           Whether Reportable :                    Yes / No




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