Ram Parkash And Company (P) Ltd vs Satnarain And Ors
2024 Latest Caselaw 15882 P&H

Citation : 2024 Latest Caselaw 15882 P&H
Judgement Date : 30 September, 2024

Punjab-Haryana High Court

Ram Parkash And Company (P) Ltd vs Satnarain And Ors on 30 September, 2024

I attest to the accuracy and

208 a
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
FAO-2263-2004
DECIDED ON: 30.09.2024
RAM PARKASH AND COMPANY (P) LTD. __..... APPELLANT
VERSUS
SATNARAINANDORS. 2 sae RESPONDENTS

CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH.

Present: Mr. A.P. Bhandari, Advocate,
for the appellant.

Ms. Deepali Verma, Advocate,
for respondent No.2.

Mr. Neeraj Khanna, Advocate,
for respondent No.7 -- Insurance company.

SANJAY VASHISTH, J (ORAL)

For detailed order, see order of even date passed in FAO-

2262-2004 titled as "Ram Parkash and Company (P) Ltd. vs. Phool

Kumar and others".

(SANJAY VASHISTH) 30.09.2024 JUDGE Lavisha

Whether speaking/reasoned Yes/No Whether reportable Yes/No

authenticity of this order/judgment Punjab & Haryana High Court,

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