Medley Agro Pvt. Ltd. And Another vs Adinath Trading Company
2024 Latest Caselaw 18768 P&H

Punjab-Haryana High Court

Medley Agro Pvt. Ltd. And Another vs Adinath Trading Company on 22 October, 2024

Author: Sandeep Moudgil

Bench: Sandeep Moudgil

                                           Neutral Citation No:=2024:PHHC:138481




                   IN THE HIGH COURT OF PUNJAB AND HARYANA
                            AT CHANDIGARH

(113)                                     CRM-M-24330-2024
                                          DECIDED ON: 22.10.2024

MEDLEY AGRO PVT. LTD. AND ANOTHER
                                                                   .....PETITIONERS
                       VERSUS
ADINATH TRADING COMPANY
                                                                   .....RESPONDENT

CORAM: HON'BLE MR. JUSTICE SANDEEP MOUDGIL

Present:     Mr. Sahil Bhardwaj, Advocate for
             Mr. L.R.Sharma, Advocate for the petitioners.

             Mr. Virender Soni, Advocate for the respondent.
                         *****

SANDEEP MOUDGIL, J (ORAL)

Present petition has been filed under Section 482 Cr.P.C. for quashing

of the order dated 04.04.2024 (Annexure P-5), whereby, the application under

Section 391 Cr.P.C. filed by the petitioner has been dismissed in Appeal No.99-2020

instituted on 17.03.2020 against the judgment of conviction in complaint

No.NACT-291 of 2015 instituted on 24.07.2015 under Section 138 of the NI Act,

1881.

After arguing for some time, learned counsel for the petitioners prays

for withdrawal of the present petition.

Prayer is accepted.

Dismissed as withdrawn.

                                                   (SANDEEP MOUDGIL)
22.10.2024                                               JUDGE
Anjal


Whether speaking/reasoned                 Yes/No
Whether reportable                        Yes/No

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