Monika Yadav vs State Of Haryana And Another
2024 Latest Caselaw 18754 P&H

Punjab-Haryana High Court

Monika Yadav vs State Of Haryana And Another on 22 October, 2024

                         IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
                       Sr. No.: 115
                                                           Civil Writ Petition No.23143 of 2024
                                                             Date of Decision: October 22, 2024

                       Monika Yadav
                                                                             ..... PETITIONER(S)
                                                        VERSUS
                       State of Haryana & another
                                                                           ..... RESPONDENT(S)


                       CORAM:         HON'BLE MR. JUSTICE TRIBHUVAN DAHIYA


                       PRESENT: - Mr. Gulshan Nandwani, Advocate, for the petitioner.

                                      Ms. Tanushree Gupta, Deputy Advocate General,
                                      Haryana.



                        Tribhuvan Dahiya, J (Oral)

The petition has been filed seeking a writ of mandamus

directing the second respondent to appoint the petitioner on the post of TGT

English in BC-B category, pursuant to advertisement 2/2023, dated

21.02.2023.

2. Learned State counsel contends that the petitioner applied

as General category candidate and was so considered. However, she could

not make a mark and was not selected as per the final result declared on

27.07.2024. At this stage, she cannot seek change in category and

consideration for the post as BC-B category candidate. The issue already

stands decided against the petitioner in Civil Writ Petition No.18628 of

2024 tiled Nisha vs. State of Haryana & others.

3. In view of the decision already rendered by this Court in the

aforementioned judgment, there is no ground to entertain the petition.

4. Dismissed.

                                                     (Tribhuvan Dahiya)
                                                           Judge
                       October 22, 2024
                       avin




                       Whether Speaking/ Reasoned:      Yes/ No
                       Whether Reportable:              Yes/ No