R.R .Bawa College For Girls Batala vs Presiding Officer, Industrial ...
2024 Latest Caselaw 18402 P&H

Punjab-Haryana High Court

R.R .Bawa College For Girls Batala vs Presiding Officer, Industrial ... on 15 October, 2024

                                           Neutral Citation No:=2024:PHHC:134166




      IN THE HIGH COURT OF PUNJAB & HARYANA
                       AT CHANDIGARH

248+105                                            CWP-22988-2019 (O&M)
                                                   Date of decision: 15.10.2024


R.R .BAWA DAV COLLEGE FOR GIRLS BATALA ....PETITIONER

                                    Vs.

PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
AND ANR
                                                               ...RESPONDENTS
                                                   CWP-20579-2019(O&M)


D.A.V. INTERNATIONAL SCHOOL THROUGH ITS
PRINCIPAL                                                      ....PETITIONER
                                    Vs.
PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANR
                                                               ...RESPONDENTS

CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL

Present:     Mr. R.S. Cheema, Advocate
             for the petitioner(s) (in both cases).

                      ****

JAGMOHAN BANSAL, J (ORAL)

1. On being confronted with judgment dated 12.09.2024 of Division

Bench of this Court in LPA-1908-2018. Mr. R.S. Cheema, Advocate seeks

permission to withdraw the present petitions with liberty to file afresh with

better particulars.

2. Disposed of with liberty as aforesaid.

1 of 2

Neutral Citation No:=2024:PHHC:134166

CWP-22988-2019 (O&M) -2- CWP-20579-2019

3. By interim order dated 06.11.2019, the execution proceedings were

ordered to be kept in abeyance. The said interim protection shall remain in force

for two weeks from today.

4. Pending miscellaneous application(s), if any, shall also stand

disposed of.

15.10.2024                                   [JAGMOHAN BANSAL]
manoj                                            JUDGE

Whether speaking/reasoned Yes/No Whether reportable Yes/No

2 of 2