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Anita & Ors vs Sanjay Kumar & Ors
2024 Latest Caselaw 20919 P&H

Citation : 2024 Latest Caselaw 20919 P&H
Judgement Date : 25 November, 2024

Punjab-Haryana High Court

Anita & Ors vs Sanjay Kumar & Ors on 25 November, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                    Neutral Citation No:=2024:PHHC:155628




268-2
        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                                     FAO-3930-2016 (O&M)
                                                     Date of Decision : 25.11.2024


Anita & Ors                                                          ... Appellant(s)

                                            Versus
Sanjay Kumar & Ors                                                 ... Respondent(s)


CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

Present :       Mr. Yamin, Advocate for
                Mr. Nonish Kumar, Advocate for the appellants.

                Mr. Rajbir Singh, Advocate for the respondent No.3.

                None for the respondent Nos.1 and 2.


ALKA SARIN, J. (Oral)

1. For orders see judgment of even date passed in FAO No.2592

of 2011 titled as Shriram General Insurance Company Ltd Vs. Anita &

Ors.




25.11.2024                                              ( ALKA SARIN )
Yogesh Sharma                                               JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

1 of 1

 
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