Subhlesh And Ors vs Pardeep Alias Kaka Singh And Ors
2024 Latest Caselaw 20561 P&H

Punjab-Haryana High Court

Subhlesh And Ors vs Pardeep Alias Kaka Singh And Ors on 19 November, 2024

SANDEEP SETHI
2024.11.21 21:28

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IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH
(147)
INCOMP-440-2024
Date of Decision:-19.11.2024
Subhlesh and others
beeees Appellants
Versus
Pardeep alias Kaka Singh and others
beens Respondent
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
oh 2 2h 3
Present: None.
2 2K 3 Oe
ALOK JAIN, J. (Oral)

1. The present case was filed on 20.08.2019 by Mr. Raman Singh

Dhanda and Mr. Karan Jindal, Advocates, upon which the Registry had raised some objections, which as per Rule 9, Chapter 1, Part-A, Volume V, Punjab and Haryana High Court Rules and Orders, had to be re-filed within 40 days.

2. As per the note, Registry had requested the learned Advocates to collect their cases, which were filed upto 31.12.2023 wherein objections had been raised, and notified, that all such pending cases will be listed before the Hon'ble Courts for appropriate orders.

3. In the wake of the above, the present case has been listed today, however, none has put in appearance on behalf of the parties.

4. Keeping in view the aforesaid factual matrix, no further order

is required to be passed. The file be consigned to the record room.

(ALOK JAIN) JUDGE

November 19, 2024.

S. Sethi

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

| attest to the accuracy and integrity of this Order/Judgment