Pnb Housing Finance Limited vs Gurdeep Singh And Others
2024 Latest Caselaw 20084 P&H

Punjab-Haryana High Court

Pnb Housing Finance Limited vs Gurdeep Singh And Others on 12 November, 2024

Author: Anupinder Singh Grewal

Bench: Anupinder Singh Grewal

                             Neutral Citation No:=2024:PHHC:147004-DB




           IN THE HIGH COURT OF PUNJAB & HARYANA
                       AT CHANDIGARH.

118                                CWP-28328-2024
                                   Date of Decision: 12.11.2024.


PNB Housing Finance Ltd.                                   ....Petitioner.

                          VERSUS

Gurdeep Singh and others                                   ....Respondents.

                             ***

CORAM : HON'BLE MR. JUSTICE ANUPINDER SINGH GREWAL
        HON'BLE MS. JUSTICE LAPITA BANERJI
                   ---

Present:     Mr. D.K. Singal, Advocate for the petitioner.

             Mr. Aftab Singh Khara, Senior Deputy Advocate General,
             Punjab.
                           ****

ANUPINDER SINGH GREWAL, J. (Oral)

For detailed order, see judgment passed by this Court in CWP-

28305-2024--PNB Housing Finance Ltd. vs. Ashish Sharma and others.

(ANUPINDER SINGH GREWAL) JUDGE

(LAPITA BANERJI) JUDGE 12.11.2024 jitender

Whether speaking/ reasoned : Yes/ No

Whether Reportable : Yes/ No

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