Petrofac International ( Uae) Llc vs Assistant Commissioner Of Income Tax , ...
2024 Latest Caselaw 19647 P&H

Punjab-Haryana High Court

Petrofac International ( Uae) Llc vs Assistant Commissioner Of Income Tax , ... on 6 November, 2024

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                     Neutral Citation No:=2024:PHHC:145384-DB




235-2

              IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                             CHANDIGARH

                                                           CWP-24947-2021 (O&M)
                                                         Date of Decision: 06.11.2024
                                                                                .2024

PETROFAC INTERNATIONAL (UAE) LLC
                                                                       . . . . Petitioner
                                                 Vs.

ASSISTANT COMMISSIONER OF INCOME TAX
                                                                     . . . . Respondent
                                ****
CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
         HON'BLE MR. JUSTICE SANJAY VASHISTH
                                ****
Present: Mr. Salil Kapoor, Advocate (through VC) with
         Mr. Kushagra Mahajan, Advocate
         Mr. Sumit Lalchandani, Advocate
         Ms. Ananya Kapoor, Advocate
         Mr. Tarun Chanana, Advocate for the petitioner.
                 Ms. Urvashi Dhugga, Sr. Standing Counsel
                 for the respondent/Revenue.

                                                 ****

SANJEEV PRAKASH SHARMA, J.(Oral)

For order, see detailed judgment of even date passed in CWP-

CWP

21788-2021 titled as PETROFAC INTERNATIONAL (UAE) LLC Versus

ASSISTANT COMMISSIONER OF INCOME TAX TAX.

(SANJEEV PRAKASH SHARMA SHARMA) JUDGE

(SANJAY SANJAY VASHISTH VASHISTH) 06.11.2024 JUDGE mohit goyal

1. Whether speaking/reasoned? Yes/No

2. Whether reportable? Yes/No

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