Dr. B.R. Ambedkar National Institute Of ... vs Rekha Gaba And Another
2024 Latest Caselaw 19628 P&H

Punjab-Haryana High Court

Dr. B.R. Ambedkar National Institute Of ... vs Rekha Gaba And Another on 6 November, 2024

Author: Deepak Sibal

Bench: Deepak Sibal

                                 Neutral Citation No:=2024:PHHC:144742-DB




           IN THE HIGH COURT OF PUNJAB & HARYANA
                       AT CHANDIGARH

Sr. No. 251(1)                                      LPA No.1146 of 2022 (O&M)
                                                    Date of decision: 06.11.2024


Dr. B. R. Ambedkar National Institute of Technology
                                                                     ..... Appellant
                 Versus

Mrs. Rekha Gaba and another

                                                                  ..... Respondents


CORAM : HON'BLE MR. JUSTICE DEEPAK SIBAL
        HON'BLE MR. JUSTICE DEEPAK MANCHANDA


Present :        Mr. Vivek Singla, Advocate and
                 Ms. Urvashi Singh, Advocate for the appellant.

                 None for the respondents.

                        ***

DEEPAK SIBAL, J. (Oral)

(1) Learned counsel for the appellant fairly submits that the present appeal is liable to be dismissed in terms of the judgment dated 31.05.2024 passed by a coordinate Bench of this Court in CWP No.15972 of 2023 - Dr. Subrata Ghosh and others Vs. The Union of India and others. (2) In the light of the above, the present appeal is dismissed in terms of the law laid down in Dr. Subrata Ghosh's case (supra). (3) All pending miscellaneous application(s), if any, also stand disposed of.

                                                          (DEEPAK SIBAL)
                                                              JUDGE

06.11.2024                                         ( DEEPAK MANCHANDA)
sunil yadav                                                JUDGE

Whether speaking/reasoned : Yes / No Whether reportable : Yes / No

1 of 1