Surindra Devi vs State Of Punjab And Others
2024 Latest Caselaw 19622 P&H

Citation : 2024 Latest Caselaw 19622 P&H
Judgement Date : 6 November, 2024

Punjab-Haryana High Court

Surindra Devi vs State Of Punjab And Others on 6 November, 2024

Author: Mahabir Singh Sindhu

Bench: Mahabir Singh Sindhu

                                           Neutral Citation No:=2024:PHHC:144296
108



           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH
                                        CWP-29926-2024(O&M)
                                      Date of decision: 06.11.2024
Surindra Devi                                                             ...Petitioner

                                           Versus

State of Punjab and others                                             .....Respondents

CORAM: HON'BLE MR. JUSTICE MAHABIR SINGH SINDHU
Present:       Mr. Abhishek Kumar Premi, Advocate for the petitioner.
               (Through V.C.)
                               ******

MAHABIR SINGH SINDHU, J.

Present petition has been filed under Article 226 of the

Constitution for issuance of writ in the nature of mandamus for directing the

respondent No.3 to decide the appeal (P-4) filed by respondent No.5 in a time

bound manner in the light of directions issued by this Court vide judgment

dated 14.07.2022 (P-7) passed in CWP-25148-2018.

(2) After arguing for some time, learned counsel for petitioner, on

instructions, wishes to withdraw the present petition with liberty to take legal

recourse before Appellate Tribunal where appeal is pending.

(3)            Ordered accordingly.

(4)            It is clarified that above observations be not construed as an

expression of opinion on the merits of the case in any manner.

Pending application(s), if any, shall also stand disposed off.





06.11.2024                                     ( MAHABIR SINGH SINDHU )
Harish Kumar                                            JUDGE

                              Whether speaking/reasoned     Yes/No
                                 Whether Reportable         Yes/No




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