Saroj Bala vs Kawal Preet And Ors
2024 Latest Caselaw 19617 P&H

Punjab-Haryana High Court

Saroj Bala vs Kawal Preet And Ors on 6 November, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                 Neutral Citation No:=2024:PHHC:144754




IN THE HIGH COURT OF PUNJAB AND HA RYANA AT CHANDIGARH



305-1                                           FAO-618-2017 (O&M)
                                                Date of Decision : 06.11.2024


Saroj Bala                                                        ....Petitioner

                                     VERSUS

Kawal Preet and Ors                                            ....Respondents


CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


Present :    Mr. Naresh Prabhakar, Advocate for the appellant.

             Mr. Surinder Singh Virk, Advocate for respondent Nos.3 and 4.

             Mr. Vishal Aggarwal, Advocate
             for respondent No.2-Insurance Company.


ALKA SARIN, J. (Oral)

For orders, see judgment of even date passed in FAO-104-2017

[Sukhbir @ Satbir & Anr. vs. Kawal Preet & Ors].

( ALKA SARIN ) 06.11.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

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