Kuldeep Kaur And Others vs State Of Punjab And Others
2024 Latest Caselaw 19364 P&H

Punjab-Haryana High Court

Kuldeep Kaur And Others vs State Of Punjab And Others on 4 November, 2024

                                          Neutral Citation No:=2024:PHHC:142989




244-2      IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                    CRM-M-48991-2024
                                                    Date of decision: 04.11.2024

KULDEEP KAUR AND OTHERS
                                                                  ...PETITIONERS
                           V/S

STATE OF PUNJAB AND OTHERS
                                                                 ...RESPONDENTS

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present:    Mr. Robindeep Singh Bhullar, Advocate
            for the petitioners.
                    pe

            Mr. Sandeep Kumar, DAG, Punjab.

            Mr. Ankush Chauhan, Advocate for
            Mr. Gursahib Singh Hundal, Advocate
            for respondent Nos.2 to 12.
                   ****

HARPREET SINGH BRAR,
               BRAR J. (ORAL)

For order, see detailed judgment of even date passed in CRM-M--

49336-2024 titled as Maninder Singh alias Noni and others v. State of

Punjab and others.

others

(HARPREET SINGH BRAR) November 04, 2024 JUDGE manisha

(i) Whether speaking/reasoned Yes/No

(ii) Whether reportable Yes/No

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